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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(c) in Telangana (Transfer of pending cases of State of Telangana from the Andhra Pradesh Administrative Tribunal to High Court of Judicature at Hyderabad) Act, 2016

(c)"State of Telangana" means the State of Telangana with the Territories as specified in Section 3 of the Andhra Pradesh Reorganization Act, 2014.