Custom, Excise & Service Tax Tribunal
Commissioner, Cgst-East Delhi vs Forcepoint Software Consulting India ... on 14 February, 2022
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH COURT NO.IV
SERVICE TAX APPEAL NO. 50067/2022
[Arising out of Order-in-Appeal No. 19/ST/DLH/2020 dated 04.03.2020
passed by the Commissioner (Appeals I), Central GST, Delhi]
COMMISSIONER, CGST,
DELHI EAST
CR Building, I P Estate, APPELLANT
New Delhi-110002.
Vs.
Ms FORCEPOINT SOFTWARE
RESPONDENT
CONSULTING INDIA PVT LTD The Great Eastern Centre, Navneet Developers, Ground Floor 70, Nehru Place, New Delhi 110019.
APPEARANCE:
Shri Rakesh Nanda, Chartered Accountant for the Appellant-Assessee Shri Mahesh Bhardwaj, Authorised Representative for the Department CORAM:
HON'BLE MRS RACHNA GUPTA, MEMBER (JUDICIAL) Date of Hearing/Decision: February 14, 2022 FINAL ORDER No. 50241-50242 /2022 PER RACHNA GUPTA The Appeal is rejected. For order, see order of date in Service Tax Appeal No. 51047/2021.
( RACHNA GUPTA ) MEMBER (JUDICIAL) ss