Madhya Pradesh High Court
Paritosh Singh vs The State Of Madhya Pradesh on 31 May, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-51321-2020 The High Court Of Madhya Pradesh MCRC-51321-2020 (PARITOSH SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) 16 Jabalpur, Dated : 31-05-2021 Heard through Video Conferencing. Shri Nishant Paliwal, learned counsel for the petitioner. Shri Siddharth Sharma, learned Panel Lawyer for the State. As prayed by learned counsel for the petitioner, list after a week.
(VIRENDER SINGH) V. JUDGE vivek Signature Not Verified SAN Digitally signed by VIVEK KUMAR TRIPATHI Date: 2021.06.03 17:05:58 IST