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State of Assam - Section

Section 29 in Assam Yoga Council Act, 2018

29. Notice of death and removal of name from register.

- The Council may, on receipt of reliable information regarding the death of a person whose name is entered in the register, and on making such enquiry as it may think fit, direct the removal of his name from the register and thereupon the Registrar shall cancel the entry relating to such person,