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Delhi High Court - Orders

Ms Shoes East Ltd vs Union Of India And Others & Ors on 6 May, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~23
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                                       W.P.(C) 5466/2018
                                    MS SHOES EAST LTD                                                                  .....Petitioner
                                                                  Through:            Mr. Pavan Sachdeva, Mr. Ishan
                                                                                      Sachdeva and Mr. KKR Das,
                                                                                      Advocates.
                                                                  versus

                                    UNION OF INDIA AND OTHERS & ORS.           .....Respondents
                                                  Through: Mr. Harpreet Singh, SSC with Ms.
                                                             Suhani Mathur and Mr Jai Ahuja,
                                                             Advocates for R/UOI.
                                    CORAM:
                                    JUSTICE PRATHIBA M. SINGH
                                    JUSTICE RAJNEESH KUMAR GUPTA
                                                  ORDER

% 06.05.2025

1. This hearing has been done through hybrid mode.

2. It is already 4:15 P.M. Considering that there is a Special Division Bench today, it is not possible to take up the matter for hearing.

3. List on 08th August, 2025.

PRATHIBA M. SINGH, J.

RAJNEESH KUMAR GUPTA, J.

MAY 6, 2025 v This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 19:14:39