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Delhi High Court - Orders

M/S. Franco Indian Pharmaceuticals ... vs Union Of India & Ors on 8 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~434
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       W.P.(C) 11481/2018 & CM Nos. 44425-44426/2018
        M/S. FRANCO INDIAN PHARMACEUTICALS
        PVT. LTD. & ANR.                   ..... Petitioners
                       Through

                           versus

        UNION OF INDIA & ORS.                        ..... Respondents
                      Through:       Ms Maninder Acharya, ASG with Mr
                                     Bhagvan Swarup Shukla, CGSC and
                                     Mr Kamaldeep, Advocates for UOI.

        CORAM:
        HON'BLE MR. JUSTICE VIBHU BAKHRU
                     ORDER

% 08.01.2019 List on 27.03.2019. Interim order to continue.

VIBHU BAKHRU, J JANUARY 08, 2019 MK