Delhi High Court - Orders
M/S. Franco Indian Pharmaceuticals ... vs Union Of India & Ors on 8 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~434
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11481/2018 & CM Nos. 44425-44426/2018
M/S. FRANCO INDIAN PHARMACEUTICALS
PVT. LTD. & ANR. ..... Petitioners
Through
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms Maninder Acharya, ASG with Mr
Bhagvan Swarup Shukla, CGSC and
Mr Kamaldeep, Advocates for UOI.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 08.01.2019 List on 27.03.2019. Interim order to continue.
VIBHU BAKHRU, J JANUARY 08, 2019 MK