Madhya Pradesh High Court
Sanju @ Sanjiv vs The State Of Madhya Pradesh on 25 July, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 5252 of 2023 (SANJU @ SANJIV Vs THE STATE OF MADHYA PRADESH) Dated : 25-07-2023 List along with Criminal Appeal No.5491 of 2023.
(ROHIT ARYA) (DEEPAK KUMAR AGARWAL)
JUDGE JUDGE
pd
Signature Not Verified
Signed by: PAWAN
DHARKAR
Signing time: 7/26/2023
1:36:12 PM