Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 15 in Arunachal Pradesh Health Services Rules, 1990 15. The constitution of the Selection Committee as referred to in these rules would mean the Selection Committee constituted by the Government or the Commission as the case may be.
