Gujarat High Court
Gurusami@ Gfurusami Mareek Tevar vs State Of Gujarat on 5 February, 2015
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
R/CR.MA/2440/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL) NO. 2440 of 2015
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GURUSAMI@ GFURUSAMI MAREEK TEVAR....Applicant(s)
Versus
STATE OF GUJARAT....Respondent(s)
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Appearance:
MR. SURAJ A SHUKLA, ADVOCATE for the Applicant(s) No. 1
MR KL PANDYA, APP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 05/02/2015
ORAL ORDER
Issue Notice returnable on 18th February, 2015.
(J.B.PARDIWALA, J.) ali Page 1 of 1