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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(5)(c) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(c)to keep the minutes of all the proceedings of the meeting of the Syndicate, the Academic Senate, the Faculties, the Boards of Studies, the Boards of Examiners and of any Committee appointed by the authorities of the University;