Andhra Pradesh High Court - Amravati
Canara Bank, vs The Sub Registrar on 15 June, 2022
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N THE HNGH COURT OF ANDNRA PRADESH: AMARA
{Special Original Juriaciction)
WEDNESDAY, THE FIFTEENTH DAY OF JUNE
FWO THOUSAYI NO. AND TWENTY TY
PRESENT:
THE HONOURABLE SRI JUSTICE AHSANUDDIN AMANULLAH
AND
THE HONOUR SABLE SRI JUSTICE GANNAMANEN!T RAMAKRISHNA PRASAD
WRIT PETITION NO: 3008 OF 2022
Between:
1. Gangra Bank, Represented by the AN uthoriged Officer, | Finor, Eluru Road, ARM
Branch, Governorpet, Viisyawada, A.P.-820010
Ss. Canara Bank, Cha ndramoun Nagar Branch, Rep. by its Seri
Chandrarrioull Nagar Mayuri Normes, Ring Road Guntur, AP.-522
AND
1. The Sub Registrar, Stamps and Registration Department, Sub-Registrar office,
Satienapalll, Guntur Cistiat.
The District Registrar, R & B Quarters, Guntur, AP. - 52206
The State of Andra Praciesh, Mep. by the Inspector General Sof of Stamps and
Registration, Ancihra Fradash.
The state © of Andhra Pradesh, Ren. by Registrar of Chis, SB Road, islampet,
Riu, 534006,
"es
oe TNS
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5, The De souty "Regist ar oF Chis, Reside Cafiectar's Office Guntur, AP .-S2Z2004.
8 The Margadarsi Chit Fund Limifed, 8th Lane, Main Road, Guntur, A.P-S22002.
7. Mis. Viiaya Bal 3 | Traders, Flat No. 105, Brundavan Enclave. DS. Nagar Erukuru
Road, Guntur, A.PA-S22001.
8. Sri Kota apall : Narasaiah :, Sfo. Erukulsiah, Flat No. 108, Brundavan Enclave,
rad fy
OS Naga ar Eruki uru Fload, Guntur, AP.-522001
9. Kotapali Ramalakshrri, VWWio Kota nati Narasaiah, Rfo.FlaiNo.-105, Bruncdavan
mniciave, OS $ Nagar Erukusu Road, Guntur, AB -S22007
10. Kotapatl Venkat Rao, So Srramuly, RfoFlat No. ~105, Brundavan Enclave,
O.S Nagar frukuru Road, Guniuy, AP -o2s001.
Ti Rolanali Satyanarayaria, Slo Srramulu , RioFiat No-105, Brundavan Enclave,
O.5.Negar Erukuru Road, Guntur, AP -522004
ane Yarlagadda Prasanna Kumar, Slo ¥ Narayana Rao, Flat No.40a, A
GH sek,Panc NaveatiAgis Bhacya Nagar Colony, Kuketpally, Ny derabad, FS
5000 f2
Respondants
Feidion urder Articie 226 of the Gonstiubon " india oraying thai m ihe
ciraumistances stated in the "aft davit Mec therewith, the 4 'ah Court may 'be plegasd to
gue aN orcer or Grecton mors dart rOUiaey one i the nature af Writ of Mandamus,
Sedan 'h nat deleting fhe Pediican
S Re ae measuring 4.5 aq yards Qavered by the Sale
shaduis B ropert y situated af DO. No 42-2474, Plot
eoperty. Le. We
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f oF 2O4S OL TO
Nos.2, SUES: KOngaye Restaurant and near fo canal incalty, Vaddavall,
sattenapall Mun! icipalily, Guntur standing in the name of Rolapsh Nerasaiahn, Sfo
TURU! ronrietor of the Firm and Rescondent No.8 herein } fram the prohibled ist
net ¢ a ¢ ma of d "sy wets iy est
ANG aners Hey vane : of the property uncer ihe reference of
wert tt No.d as being arbitrary, Hegal and
menial rights of ihe petitioner apart
ions of he GARFAES! Act
over ihe su ect property made by
. Seotion 28 E of SARFARS! Act 2002
k due from the Resrondent No.S and as
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a3) Whether the registration has been effected In favour of the auction
gurchaser in terma of the ludigmert of this Hon'ble Court dated
48.02.2021 in WPLNo. 10432 of 20207
@) ff not done, and H the Registrar has not complied with the
instructions given by the Government, the learned counsel would
indicate on the next date of hearing as ta whet action has been
praposed against the non-compliance of the instructions of the
Government by Hts own officer/Sub Registrar Le., {* respondent.
At this stage, the learned counsel appearing far respondent Nos.? to 5
gubmitied, on oral instructions, that the concerned party has not approached the
Sub-Registrar for effecting the registration and perhaps that is the reason why
the registration has not been effected.
Laarned counsel for the respondent Nos.1 to 5 is directed to file an affidavit
sworn by the 1° respondent narrating the factual position te this eect, The wrt
vetitioner is granted time fill $0.06.2022 for filing sullable reply.
List on O4.07 2022.
SD/-K SRINIVAS RAJU
: ASSISTANT REGISTRAR
FTPRUE COPY! ee
For ASSISTANT REGISTRAR
Ta, o
1. The Sub Registrar, Stamps and Registration Depariment, Sub-Registrar offing,
Sattenapalll, Guntur District.
2. The District Regisirar, R & B Quarters, Guntur, ALP. - S2s004,
3, The inspector General of Stamps and Registration, State of Anchra Pradesh,
Andhra Pradesh,
. 4. The Registrar of Chits, State of Andhra Pradesh, SGI Road, Isiampel, Rural,
AP -S340086. .
S The Deputy Registrar of Chits, Beside Collector's Office Guntur, AP-522004.
8. The Margadarei Chit Fund Limited, @th Lane, Main Road, Guntur, AR -S22002.
7. Mis. VNava Balall Traders, Fiat. No. 108, Brundavan Enciave. D.S Nagar frukuru
Road, Guntur, A.P.-S22001,
8 Sri Kofanati Narasaiah, S/o. Erokulsiah, Flat No. 108, Brundavan Enclave,
D.5 Nagar Erukuru Road, Guntur, AP -Se2009
§. Rotapati Rarnalakshmi, Wo Sotapati Narasaieh, R/o.Flat.No.-108, Brundavan
Enclave, D.S Nagar Erukury Road, Guntur, AP-S22004
1. Katapall Venkat Ren, Sfo Sriramulu, Avo.FlatNo-105, Brundavan Enciave,
0.8. Nagar, Erukuru Road, Guntur, A.P.-S22001.
11 Kotapatl Satyanarayana, S/o Sriramulu, Rio Flat No.-105, Brundavan ENcHave,
D.S Nagar Erukuru Road, Guntur, A.P.-522001
42.4 Yarlagadda Prasanna Kumar, Sfo ¥. Narayana Ran, Flat No.406, A Block,
Panchavati Apts Bhagya Nagar Colony, Kukatpally, Hyderabad, 1.5 -8000%2. ©
to 12 by RPAD- along with a copy of pation and aticaves
43. One CC to SRLMANUMANTHA RAG BACHINA Advocate [OPUG)
44. Two COs to GF for Registration & Stamps, High Court Of Andhra Pradesh.
fOUT]
18, One spare copy
i
;
ORDER
yy tHE