Bombay High Court
Pradeep Mukund Bhagwat vs Deputy Chief Engineer(Storm Water ... on 30 March, 2023
Author: Sandeep V. Marne
Bench: S.V. Gangapurwala, Sandeep V. Marne
Rane 1/1 sr.55
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 1633 OF 2021
Pradeep Mukund Bhagwat .....Petitioner
V/s.
Deputy Chief Engineer (Storm
Water Drain) and Ors. .....Respondents
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Ms. Sonal Rajput i/by. Mr. Anilkumar Patil, Advocate for the
petitioner.
Ms. Oorja Dhond, Advocate for M.C.G.M.
CORAM : S.V. GANGAPURWALA, ACTING CJ &
SANDEEP V. MARNE, J.
DATE : 30th MARCH, 2023. P.C. :
1. Adjournment is sought on behalf of the petitioner. Stand over to 19th June, 2023.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) ::: Uploaded on - 01/04/2023 ::: Downloaded on - 02/04/2023 06:35:09 :::