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Bombay High Court

Pradeep Mukund Bhagwat vs Deputy Chief Engineer(Storm Water ... on 30 March, 2023

Author: Sandeep V. Marne

Bench: S.V. Gangapurwala, Sandeep V. Marne

Rane                                             1/1                            sr.55

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION (L) NO. 1633 OF 2021


Pradeep Mukund Bhagwat                                   .....Petitioner
     V/s.
Deputy Chief Engineer (Storm
Water Drain) and Ors.                                    .....Respondents

                                         ----
Ms. Sonal Rajput i/by. Mr. Anilkumar Patil, Advocate for the
petitioner.

Ms. Oorja Dhond, Advocate for M.C.G.M.


                 CORAM : S.V. GANGAPURWALA, ACTING CJ &
                          SANDEEP V. MARNE, J.
                DATE :              30th MARCH, 2023.



P.C. :

1. Adjournment is sought on behalf of the petitioner. Stand over to 19th June, 2023.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) ::: Uploaded on - 01/04/2023 ::: Downloaded on - 02/04/2023 06:35:09 :::