Section 14 in Uttarakhand Unaided Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006
14. Act to have overriding effect.
- [The provisions of this Act shall have overriding effect notwithstanding anything inconsistent contained in any other Act.] [Substituted by section 13 of UK Act no. 26 of 2018.]
