Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 55 in The Bombay Forest Rules, 1942 55. Lands may be leased by public auction. - The Divisional Forest Officer may, in his discretion, lease any field on payment of a premium or after holding a public auction.
