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Madhya Pradesh High Court

Piyushkant Sharma vs Smt. Pragati Sharma on 21 April, 2017

MCRC-331 1-2017
(PIYUSHKANT SHARMA Vs SMT. PRA GA TI SHARMA)
2 1-04-20

17 None for the parties. The lawyers are reported to be abstaining from work from 2:30 PM.

Accordingly, the case is adjourned. (G.S. AHLUWALIA) JUDGE (alok)