Madhya Pradesh High Court
Piyushkant Sharma vs Smt. Pragati Sharma on 21 April, 2017
MCRC-331 1-2017 (PIYUSHKANT SHARMA Vs SMT. PRA GA TI SHARMA) 2 1-04-20
17 None for the parties. The lawyers are reported to be abstaining from work from 2:30 PM.
Accordingly, the case is adjourned. (G.S. AHLUWALIA) JUDGE (alok)