Supreme Court - Daily Orders
Nigam Prakash Narain vs National Medical Commission on 13 October, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.34 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 22707/2023
(Arising out of impugned final judgment and order dated 24-08-2023
in LPA No. 1608/2017 passed by the High Court of Judicature at
Patna)
NIGAM PRAKASH NARAIN Petitioner(s)
VERSUS
NATIONAL MEDICAL COMMISSION & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.207614/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.207613/2023-EXEMPTION FROM
FILING O.T.)
Date : 13-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s)
Mr. Sunil Kumar, Sr. Adv.
Ms. Rohini Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the respondents, returnable in four weeks.
In the meantime, the operation of the impugned order shall remain stayed.
(NIDHI AHUJA) (VIRENDER SINGH) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2023.10.14 10:35:33 IST Reason: