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Supreme Court - Daily Orders

Nigam Prakash Narain vs National Medical Commission on 13 October, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.34                              COURT NO.13                 SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 22707/2023

     (Arising out of impugned final judgment and order dated 24-08-2023
     in LPA No. 1608/2017 passed by the High Court of Judicature at
     Patna)

     NIGAM PRAKASH NARAIN                                                Petitioner(s)

                                                     VERSUS

     NATIONAL MEDICAL COMMISSION & ORS.                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.207614/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.207613/2023-EXEMPTION FROM
     FILING O.T.)

     Date : 13-10-2023 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE J.K. MAHESHWARI
                           HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)
                                       Mr. Sunil Kumar, Sr. Adv.
                                       Ms. Rohini Prasad, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice to the respondents, returnable in four weeks.

In the meantime, the operation of the impugned order shall remain stayed.

(NIDHI AHUJA) (VIRENDER SINGH) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2023.10.14 10:35:33 IST Reason: