Jammu & Kashmir High Court
Ut Of J&K vs Sajjad Hussain And Anr on 2 November, 2022
Author: Mohan Lal
Bench: Mohan Lal
S. No. 22
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU 1.
2.
3.
4.
5.
6.
Crl LP (S) No. 15/2022
CrlM No. 1100/2022
UT of J&K. ....Petitioner/Appellant(s)
Through :- None
V/s
Sajjad Hussain and Anr. ....Respondent(s)
7.
Through :- None
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
02.11.2022 None appears for the parties.
In the interest of justice, adjourned.
List again on 30.11.2022.
(Mohan Lal) Judge Jammu 02.11.2022 Ram Krishan