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[Section 10]
[Entire Act]
State of Rajasthan - Subsection
Section 10(4) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011
| 1. Principal Secretary, Home | Chairman |
| 2. Secretary, Finance | Member |
| 3. Director, Treasury and Accounts | Member |
| 4. Director General, ACB | Member |
| 5. Dy. Secretary, Home | Member Secretary |