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State of Goa - Section

Section 4 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

4. Election of members of the Marketing Board.

- The Marketing Board shall communicate to the Registrar of Co-operative Societies as soon as required, but before the six months of the expiry of the term of office of members of the Marketing Board, to hold the election and provide the list of voters of different constituencies as required and also place at the disposal the required funds incidental for holding of such election.