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Union of India - Section

Section 1833 in The Lotteries (Regulation) Rules, 2010

1833.

Noti. No G.S.R. 278(E), dated April 1, 2010. - In exercise of the powers conferred by sub-section (1) of section 11 of the Lotteries (Regulation) Act, 1998 (Act 17 of 1998), the Central Government hereby makes the following rules, namely:-