Bombay High Court
Maharashtra Federation Of University ... vs The State Of Maharashtra And 2 Ors on 23 January, 2019
Author: M.S.Karnik
Bench: S.C.Dharmadhikari, M.S.Karnik
1. wp 1913.13.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1913 OF 2013
Maharashtra Federation of University and
College Teachers Organization .. Petitioner
Vs.
The State of Maharashtra and ors. .. Respondents
ALONG WITH
WRIT PETITION NO. 2290 OF 2015
Bombay University and College Teachers Union .. Petitioner
Vs.
The State of Maharashtra and ors. .. Respondents
ALONG WITH
WRIT PETITION NO. 2825 OF 2014
Dr.Subhash Amar Sawant and ors. .. Petitioners
Vs.
The State of Maharashtra and ors. .. Respondents
Ms.Gayatri Singh, Senior Advocate a/w Mr.Ankit Kulkarni I/b
Kranti L.C. and Bhavana Mhatre, for the Petitioner in WP/1913
of 2013.
Mr.Mihir Desai, Senior Advocate for Petitioner in
WP/2825/2014.
Mr.Mihir Desai, Senior Advocate I/b Mr.Swaraj Jadhav, for
Petitioner in WP/2290/2015.
Ms.Jyoti Chavan, AGP for Respondents No.1 to 3 in all Petitions.
Mr.Rui Rodrigues, for Respondent No.4 in WP/2825/2014 and
WP/2290/2015.
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1. wp 1913.13.doc
CORAM : S.C.DHARMADHIKARI &
M.S.KARNIK, JJ.
DATE : 23rd JANUARY, 2019 P.C. :
. Having heard both sides and finding that issue raised in these Petitions is resolved at a joint meeting of all the stakeholders, including the members of the petitioner's association, what remains is to pay the amount equivalent to 71 days salary for the period which was according to the respondents a strike.
2. Now, that the issue has been resolved and it is agreed that the pay for this duration has to be released, we direct that in terms of the decision taken in the meeting held on 25/09/2018 (see Minutes of 08/10/2018) amount be released as expeditiously as possible and, in any event, before 30/03/2019. The Writ Petitions are disposed of with these directions.
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3. All concerned to act on an authenticated copy of this order.
4. If the amount is not released by the above date, it shall carry interest @ 8% p.a. from the due date till the date the same is disbursed.
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