Calcutta High Court
The Union Of India & Anr vs M/S. Development Engineers ... on 10 May, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
GA No. 3659 of 2007
WITH
AP NO.259 OF 2001
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
THE UNION OF INDIA & ANR.
Versus
M/S. DEVELOPMENT ENGINEERS CO-OPERATIVE
SOCIETY LTD.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 10th May, 2011.
MR.AMTIAVA GHOSH,ADVOCATE FOR RESPONDENT
The Court : None appears for the petitioners even at the second call. This application is appearing with the warning "last chance". Learned counsel for the respondent is present.
In the circumstances, this application is dismissed for default.
Interim order, if any, is vacated.
(I. P. MUKERJI, J.) Sb.A.R(C.R.)