Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 29 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

29. Declaration under section 6 of the Act shall be on Form Z. A. F. No. 9. The forms of declaration shall be kept in bound volumes in the custody of the officer authorised to issue them and before a declaration is issued entries in counterfoils shall be completed, and initialled by the Assistant Collector.