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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Goa - Subsection

Section 61(1)(c) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(c)has ceased to be a chairman of the Co-operative Societies doing the business of notified agricultural produce, the Registrar shall declare the election or nomination of such member invalid or that such member shall not continue to be the member of the Marketing Board.