Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(1)(c) in The Delhi Narcotic Drugs Rules, 1985

(c)If the prescription does not bear a superscription by an approved practitioner stating that it is to be repealed and at what interval of time it is to be repealed, he shall sell the manufactured drugs or preparations containing manufactured drugs once only on such prescription and shall retain the prescription: