Tripura High Court
Party Name : Swapan Ch. Sarkar & Anr vs Commandant, 112 Rcc (Gref) on 6 February, 2017
Author: T. Vaiphei
Bench: T. Vaiphei
Case No :MAC App. 0000051/2016 Party Name : SWAPAN CH. SARKAR & ANR Vs COMMANDANT, 112 RCC (GREF) THE HONBLE THE CHIEF JUSTICE T. VAIPHEI 125.122.2917
, L.C. record has been received.
The Registry will prepare the Paper Book and will list the appeal for hearing just after the preparation thereof.
Needless to say, as and when the Paper Book is prepared, a copy will be supplied to both the counsel by the usual arrangements. Download Date: 8-05-20] 7 15:05 1/1