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Tripura High Court

Party Name : Swapan Ch. Sarkar & Anr vs Commandant, 112 Rcc (Gref) on 6 February, 2017

Author: T. Vaiphei

Bench: T. Vaiphei

Case No :MAC App. 0000051/2016

 

Party Name : SWAPAN CH. SARKAR & ANR Vs COMMANDANT, 112 RCC (GREF)

 

THE HONBLE THE CHIEF JUSTICE T. VAIPHEI

 

125.122.2917

, L.C. record has been received.

The Registry will prepare the Paper Book and will list the appeal for hearing just after the preparation thereof.

Needless to say, as and when the Paper Book is prepared, a copy will be supplied to both the counsel by the usual arrangements. Download Date: 8-05-20] 7 15:05 1/1