Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh State Commission for Scheduled Castes and Scheduled Tribes Act, 2003

14. Accounts and Audit.

(1)The Commission shall maintain proper accounts and other relevant records and prepare an annual statement of account in such form and in such manner as may be prescribed;
(2)The accounts of the Commission shall be audited by such authority at such times and in such manner as may be prescribed.