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Supreme Court - Daily Orders

Ramesh Chandra Khas vs Dr. Ashok Kumar Dixit on 13 October, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.30                           COURT NO.9               SECTION IV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).    26754/2017

     (Arising out of impugned final judgment and order dated 26-07-2017
     in WA No. 275/2017 passed by the High Court of M.P. at Gwalior)

     RAMESH CHANDRA KHAS                                               Petitioner(s)

                                                 VERSUS

     DR. ASHOK KUMAR DIXIT & ORS.                                      Respondent(s)

     (IA No.101117/2017-EXEMPTION FROM FILING O.T.)

     Date : 13-10-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)             Mr.   Prashant Shukla, Adv.
                                   Mr.   Sumit Shekhar Pandey, Adv.
                                   Mr.   Danian V., Adv.
                                   Mr.   Pashupathi Nath Razdan, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard.

We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.

Pending applications, if any, are also stand disposed of.

(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.10.14 12:43:25 IST Reason: