Supreme Court - Daily Orders
Ramesh Chandra Khas vs Dr. Ashok Kumar Dixit on 13 October, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.30 COURT NO.9 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26754/2017
(Arising out of impugned final judgment and order dated 26-07-2017
in WA No. 275/2017 passed by the High Court of M.P. at Gwalior)
RAMESH CHANDRA KHAS Petitioner(s)
VERSUS
DR. ASHOK KUMAR DIXIT & ORS. Respondent(s)
(IA No.101117/2017-EXEMPTION FROM FILING O.T.)
Date : 13-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Prashant Shukla, Adv.
Mr. Sumit Shekhar Pandey, Adv.
Mr. Danian V., Adv.
Mr. Pashupathi Nath Razdan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.
Pending applications, if any, are also stand disposed of.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.10.14 12:43:25 IST Reason: