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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 30(2) in Arunachal Pradesh University Act, 2012

(2)The annual accounts when audited shall be published in the Official Gazette and a copy of the accounts together with the report of the Director of Accounts or any other authorities as may be directed by the State Government shall be submitted to the Court and the Chancellor alongwith the observations of the Executive Council.