Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(aa) in The Official Trustees (Bengal Amendment) Act, 1940 (aa)whether, so far as can be ascertained by such audit, the accounts contain a full and true account of everything which ought to be contained therein, and".
