Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 5 in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012

5. Composition, Nature and Strength of Posts.

(1)There shall be four categories of posts as specified in Schedule-I to be held on tenure basis,
(2)The strength of the posts of each category shall be such as may be sanctioned by the Government, from time to time:Provided that the Government may leave unfilled or hold in abeyance or abolish any post, without thereby entitling any person to any compensation.