Supreme Court - Daily Orders
Sharp Business System Thr. Finance ... vs Commissioner Of Income Tax-Iii N.D on 28 August, 2025
ITEM NO.101 COURT NO.13 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4072/2014
SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR MR. YOSHIHISA
MIZUNOAppellant(s)
VERSUS
COMMISSIONER OF INCOME TAX-III N.D. Respondent(s)
[ PART-HEARD BY : HON'BLE MANOJ MISRA AND HON'BLE UJJAL BHUYAN, JJ.
]
WITH
SLP(C) No. 16277/2014 (XII)
IA No. 88927/2018 - I/A FOR DETAGGING
SLP(C) No. 719/2020 (IX)
FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
193115/2019
IA No. 193115/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Diary No(s). 22308/2022 (XII) FOR FOR CONDONATION OF DELAY IN FILING ON IA 114870/2022 IA No. 114870/2022 - CONDONATION OF DELAY IN FILING SLP(C) No. 24756/2014 (XII) Date : 28-08-2025 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA HON'BLE MR. JUSTICE UJJAL BHUYAN For Appellant(s) : Mr. Raj Bahadur Yadav, AOR Mr. Ajay Vohra, Sr. Adv. Mr. Vaibhav Kulkarni, Adv. Mr. Aniket Deepak Agrawal, AOR Mr. Akash Shukla, Adv.
For Respondent(s) :Signature Not Verified
Mr. Ajay Vohra, Sr. Adv.Digitally signed by babita pandey Date: 2025.08.28
Mr. Prakash Kumar, Adv. 17:24:23 IST Reason: Mr. Rahul Gupta, AOR M/S. K J John And Co, AOR Mr. Arvind P Datar, Sr. Adv. Mr. Arvind P. Datar, Sr. Adv.
Mr. Amarjit Singh Bedi, Adv. Ms. Surekha Raman, Adv. Mr. Shreyash Kumar, Adv. Mr. Sidharth Nair, Adv. Mr. Harshit Singh, Adv. Mr. Yashwant Sanjenbam, Adv.
Mr. S. Dwarakanath, A.S.G. Mr. Rupesh Kumar, Sr. Adv. Mr. Raj Bahadur Yadav, AOR Mr. Prashant Singh Ii, Adv. Mr. Siddharth Sinha, Adv. Ms. Sonali Jain, Adv. Mr. Sarthak Karol, Adv. Mr Rajat Vaishnaw, Adv. Ms Aditi Dani, Adv.
Mr S Vijay Adithya, Adv. Mr Mudit Bansal, Adv.
UPON hearing the counsel the Court made the following O R D E R
1. Part heard.
2. List these matters on 03.09.2025 (CHETAN ARORA) (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)