Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(c)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c)(iii) in The Boilers Act, 2025

(iii)in which water is heated below one hundred degrees centigrade;