Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 7 in The Delhi Narcotic Drugs Rules, 1985 7. No licensed chemist or approved practitioner shall dispense manufactured drugs or preparations containing manufactured drugs except an prescription and in accordance with the conditions of his licence.
