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[Section 12]
[Entire Act]
Union of India - Subsection
Section 12(3) in The Cochin Harbour Craft Rules, 1947
| (i)For every vessel the gross tonnage of which does not exceed 10Tons | Rs.75.00 |
| (ii)For every vessel the gross tonnage of which exceeds 10 Tons butdoes not exceed 25 Tons. | Rs.100.00 |
| (iii)For every vessel the gross tonnage of which exceeds 25 Tons butdoes not exceed 50 Tons. | Rs.125.00 |
| (iv)For every vessel the gross tonnage of which exceeds 50 Tons butdoes not exceed 75 Tons. | Rs.150.00 |
| (v)For every vessel the gross tonnage of which exceeds 75 Tons butdoes not exceed 100 Tons. | Rs.175.00 |
| (vi)For every vessel the gross tonnage of which exceeds 100 Tons butdoes not exceed 300 Tons. | Rs.200.00 |
| (vii)For every vessel the gross tonnage of which exceeds 300 Tons butdolls slot exceed 600 Tons. | Rs.250.00 |
| (viii)For every vessel the gross tonnage of which exceeds 600 Tons butdoes not exceed 900 Tons. | Rs.300.00 |
| (ix)For every vessel the gross tonnage of which exceeds 900 Tons butdoes not exceed 1,200 Tons. | Rs.350.00 |
| (x)For every vessel the gross tonnage of which exceeds Rs. 350.00plus 1,200 Tons. | Rs.50.00 for every 300 Tons or part thereof inexceesof 1,200 Tons. |
| (xi)For interim survey. | Rs.20.00 per visit. |