Madhya Pradesh High Court
Rajendra Prasad Goyal vs Union Of India on 1 November, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 24032 of 2022 (RAJENDRA PRASAD GOYAL Vs UNION OF INDIA AND OTHERS) Dated : 01-11-2022 None for the petitioner, even in second round of hearing.
Adjourned.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
neetu Digitally signed by NEETU
SHASHANK
DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH NEETU GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=36b486bb0d381b950e435 SHASHANK ec09e066bc6b58cb947c1474b7dc3 49a1cf27eaa2ce, pseudonym=C09AF52B2B8D28DBC FF3D4A07CC4C71E915C48FC, serialNumber=E60A9BBFC39E0EE50 0EAADE1E0B3B8565CB3A7DC9F5C D048197DF0FF3149AE58, cn=NEETU SHASHANK Date: 2022.11.02 10:29:35 +05'30'