Delhi High Court - Orders
Itc Limited & Anr vs Union Of India & Ors on 9 March, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~24, 27 to 78, 82 to 94
* IN THE HIGH COURT OF DELHI AT NEW DELHI
24
+ W.P.(C) 2897/2021
ITC LIMITED & ANR. ..... Petitioners
Through: Mr. Ajay Aggarwal, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
27
+ W.P.(C) 10999/2018
M/S PYRAMID INFRATECH PRIVATE LIMITED ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-3
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
28
+ W.P.(C) 12444/2018, CM APPL. 48351/2018 & 48352/2018
MASCOT BUILDCON PRIVATE LIMITED ..... Petitioner
Through: None
versus
NATIONAL ANTI-PROFITEERING AUTHORITY
& ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
29
+ W.P.(C) 12647/2018, CM APPL. 49105/2018
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through: Mr. Sparsh Bhargava, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC with
Mr. Abhigyan Siddhant and Mr.
Nitnem Singh Ghuman, Advocate for
UOI.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
30
+ W.P.(C) 13194/2018
SHARMA TRADING COMPANY ..... Petitioner
Through: Mr. Kumar Visaloksh, Mr. Udit Jain,
Mr. Archit Gupta, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC with
Mr. Abhigyan Siddhant and Mr.
Nitnem Singh Ghuman, Advocate for
UOI.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
31
+ W.P.(C) 378/2019
HINDUSTAN UNILEVER LIMITED ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikrant N. Goyal, Advocate for
UOI.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP.
32
+ W.P.(C) 1418/2019, CM APPL. 6500/2019 & 6501/2019
M/S J.P. & SONS THROUGH: SHRI ANKIT KHANDELWAL,
PROPRIETOR ..... Petitioner
Through: None
versus
NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH:
ITS SECRETARY & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
33
+ W.P.(C) 1655/2019
M/S EXCEL RASAYAN PRIVATE LIMITED ..... Petitioner
Through:
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-5,6 & 7.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP.
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
34
+ W.P.(C) 2347/2019
JUBILANT FOODWORKS LTD. & ANR. ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP.
35
+ W.P.(C) 3759/2019
MASCOT BUILDCON PRIVATE LTD. ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP.
36
+ W.P.(C) 4213/2019
ABBOTT HEALTHCARE PRIVATE LIMITED
& ANR. ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for (GST Mumbai)
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
Mr. Ripu Daman Bhardwaj, Adv.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP.
37
+ W.P.(C) 4818/2019
M/S CLOUDTAIL INDIA PVT. LTD & ANR. ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP.
38
+ W.P.(C) 5558/2019, CM APPL. 24368/2019
UNICHARM INDIA PVT. LTD. ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC with
Mr. Abhigyan Siddhant and Mr.
Nitnem Singh Ghuman, Advocate for
UOI.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
39
+ W.P.(C) 7743/2019
RECKITT BENCKISER INDIA PRIVATE LIMITED
..... Petitioner
Through: Mr. R. Jawaharlal, Mr. Siddharth
Bawa, Mr. Anuj Garg and Mr. Mohit
Sharma, Advocates.
versus
UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
..... Respondents
Through: Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kumar Gupta, Advocate
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla,
Mr. Farman Ali and Mr. Vivek
Gurnani, Advocates for NAA &
DGAP
40
+ W.P.(C) 8162/2019
AFFINITI ENTERPRISES ..... Petitioner
Through: Mr. R. Jawaharlal, Mr. Siddharth
Bawa, Mr. Anuj Garg and Mr. Mohit
Sharma, Advocates.
versus
UNION OF INDIA THROUGH: ITS SECRETARY
& ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
41
+ W.P.(C) 7910/2019, CM APPL. 32779/2019 & 52181/2019
SALARPURIA REAL ESTATE PVT. LTD ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
42
+ W.P.(C) 7911/2019, CM APPL. 32782/2019
SATTVA DEVELOPERS PVT. LTD ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
43
+ W.P.(C) 8078/2019, CM APPL. 33393/2019
M/S SATYA ENTERPRISES ..... Petitioner
Through: Mr. Sumit K. Batra and Mr. Manish
Khurana, Advocates.
versus
UNION OFINDIA & ORS. ..... Respondents
Through: Mr. Sushil Kumar Pandey, Advocate
for R-1.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
44
+ W.P.(C) 9053/2019, CM APPL. 37403/2019
UNICHARM INDIA PVT. LTD ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
45
+ W.P.(C) 9248/2019, CM APPL. 38135/2019
SINGNATURE BUILDERS PVT LTD ..... Petitioner
Through: Mr. Puneet Agarwal, Ms. Hemlata
Rawat and Ms. Purvi Sinha,
Advocates
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
46
+ W.P.(C) 11253/2019, CM APPL. 46337/2019
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through: Mr. Sparsh Bhargava, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
47
+ W.P.(C) 12355/2019, CM APPL. 50473/2019
PARAMOUNT, PROPBUILD PVT. LTD. ..... Petitioner
Through: Mr. Giriraj Subramanium with Mr.
Ravi Pathak, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
48
+ W.P.(C) 12717/2019, CM APPL. 52010/2019
BHARTIYA CITY DEVELOPERS PVT LTD ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
49
+ W.P.(C) 12847/2019, CM APPL. 52474/2019
RAMPRASTHA PROMOTERS AND DEVELOPERS
PVT. LTD. ..... Petitioner
Through: Mr. Puneet Agarwal, Ms. Hemlata
Rawat and Ms. Purvi Sinha,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
50
+ W.P.(C) 969/2020, CM APPL. 3083/2020 & 5342/2020
NESTLE INDIA LTD. & ANR. ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
51
+ W.P.(C) 1171/2020, CM APPL. 3901/2020
IFB INDUSTRIES LTD, ..... Petitioner
Through: Mr. U.A. Rana and Mr.Himanshu
Mehta, Advocates.
versus
NATIONAL ANTI-PROFITEERING AUTHORITY
& ANR. ..... Respondent
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
52
+ W.P.(C) 1406/2020, CM APPL. 4879/2020
M/S FRIENDS LAND DEVELOPERS ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... RespondentS
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
53
+ W.P.(C) 1780/2020, CM APPL. 6171/2020
JOHNSON & JOHNSON PVT.LTD ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-4.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
54
+ W.P.(C) 2083/2020, CM APPL. 7369/2020
FUSION BUILDTECH PVT LTD ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-4.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
55
+ W.P.(C) 2084/2020, CM APPL. 7371/2020
ASTER INFRAHOME PVT LTD ..... Petitioner
Through: None
versus
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-4.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
56
+ W.P.(C) 2445/2020, CM APPL. 8548/2020
MIS SARVPRIYA SECURITIES PVT. LTD ..... Petitioner
Through: Mr. Puneet Agarwal, Ms. Hemlata
Rawat and Ms. Purvi Sinha,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
57
+ W.P.(C) 2490/2020, CM APPL. 8681/2020
JOHNSON & JOHNSON PVT LTD, ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
58
+ W.P.(C) 2742/2020, CM APPL. 9552/2020
ACME HOUSING INDIA PVT. LTD. ..... Petitioner
Through: Mr. Kumar Visaloksh, Mr. Udit Jain,
Mr. Archit Gupta, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
59
+ W.P.(C) 3737/2020, CM APPL. 13399/2020
PHIILIPS INDIA LIMITED. ..... Petitioner
Through: Mr. Shashank Shekar and Mr. Tushar
Joshi, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-5, 6 & 7.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
61
+ W.P.(C) 3911/2020
M/S NANI RESORTS AND FLORICULTURE
PVT. LTD. ..... Petitioner
Through: Mr. Puneet Agarwal, Ms. Hemlata
Rawat and Ms. Purvi Sinha,
Advocates
versus
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Dev P. Bhardwaj, CGSC and Mr.
Jatin Teotia, Advocates for UOI and
mr. Jatin Puniyani, G.P. for UOI.
Mr.Rajeev K. Pandey, Addl.
Advocate General, Haryana with Mr.
Rajeev M. Roy and Mr. P. Srinivasan,
Advocates.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
62
+ W.P.(C) 4131/2020
MS. SAMSONITE SOUTH ASIA PVT. LTD ..... Petitioner
Through: Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kumar Gupta, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
63
+ W.P.(C) 4345/2020
RECKITT BENCKISER INDIA PRIVATE
LIMITED ..... Petitioner
Through: Mr. R. Jawaharlal, Mr. Siddharth
Bawa, Mr. Anuj Garg and Mr. Mohit
Sharma, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
64
+ W.P.(C) 4348/2020
APEX MEADOWS PVT LTD ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. N. Rambabu, Mr. N. Eswara Rai
and Mr. Prity Kumar, Advocates for
R-4.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
65
+ W.P.(C) 4375/2020, CM APPL. 15751/2020
M/S PATANJALI AYURVED LTD ..... Petitioner
Through: Ms. Priyadarshi Manish, Ms. Anjali J.
Manish and Ms. Sunita Rani,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
66
+ W.P.(C) 4516/2020, CM APPL. 16285/2020
MCNROE CONSUMER PRODUCTS PVT. LTD. ..... Petitioner
Through: Mr. Kumar Visaloksh, Mr. Udit Jain,
Mr. Archit Gupta, Advocates
versus
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali and Mr. Athar Raza
Frarooquei, Advocates.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
67
+ W.P.(C) 4607/2020
AFFINITI ENTERPRISES ..... Petitioner
Through: Mr. R. Jawaharlal, Mr. Siddharth
Bawa, Mr. Anuj Garg and Mr. Mohit
Sharma, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Farman Ali and Mr. Athar Raza
Frarooquei, Advocates.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
68
+ W.P.(C) 4824/2020, CM APPL. 17416/2020, CM APPL.2183/2021
M/S CILANTRO DINERS PVT. LTD ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali and Mr. Athar Raza
Frarooquei, Advocates.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
69
+ W.P.(C) 4957/2020, CM APPL. 17899/2020
WHIRLPOOL OF INDIA LTD ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-5.
Mr. Farman Ali and Mr. Athar Raza
Frarooquei, Advocates.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
70
+ W.P.(C) 5347/2020, CM APPL.19289/2020,23558/2020&24101/2020
GAURSONS REALTECH PVT LTD ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
71
+ W.P.(C) 5798/2020, CM APPL. 21001/2020
RAMPRASTHA PROMOTERS AND
DEVELOPERS PVT. LTD. ..... Petitioner
Through: Mr. Puneet Agarwal, Ms. Hemlata
Rawat and Ms. Purvi Sinha,
Advocates
versus
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-2, 5, 6 & 7.
Mr.Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
72
+ W.P.(C) 5979/2020, CM APPL. 21654/2020 & 21655/2020
EMAAR MGF LAND LTD ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
73
+ W.P.(C) 6671/2020, CM APPL. 23189/2020
GAURAV SHARMA FOOD INDUSTRIES ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vivek Goyal, CGSC for UOI.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
74
+ W.P.(C) 7412/2020, CM APPL. 24799/2020 & 24800/2020
SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
Through: Mr.Deepak Thakur, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali and Mr. Athar Raza
Frarooquei, Advocates.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
75
+ W.P.(C) 7736/2020, CM APPL. 25517/2020
M/S PRASAD MEDIA CORPORATION PVT LTD ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Aakansha Kaul and Mr. Marek
Singh, Advocates.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
76
+ W.P.(C) 8229/2020, CM APPL. 26656/2020
LITECON INDUSTRIES PVT.LTD. ..... Petitioner
Through: Mr. Kumar Visaloksh, Mr. Udit Jain,
Mr. Archit Gupta, Advocates
versus
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali and Mr. Athar Raza
Frarooquei, Advocates.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
77
+ W.P.(C) 8751/2020, CM APPL. 28191/2020 & 28192/2020
M/S SIGNATURE BUILDERS PVT. LTD. ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-2.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
78
+ W.P.(C) 9146/2020, CM APPL. 29629/2020 & 29630/2020
LITE BITE TRAVELS FOODS PVT LTD ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
82
+ W.P.(C) 10901/2020, CM APPL. 34161-34163/2020
S.C. JOHNSON PRODUCTS PVT. LTD. ..... Petitioner
Through: Mr. Rajat Bose, Ms. Neeladric, Mr.
Atulya Kishore and Mr. Rishi Garg,
Advocates.
versus
UNION OF INDIA, THROUGH: ITS SECRETARY
& ORS. ..... Respondents
Through: Mr. Vikas Mahajan, CGSC for UOI.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
83
+ W.P.(C) 10932/2020, CM APPL. 34237/2020 & 34238/2020
M/S EMAAR MGF LAND LTD ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
84
+ W.P.(C) 846/2021, CM APPL. 2189/2021
M/S PURI CONSTRUCTIONS PVT. LTD. ..... Petitioner
Through
versus
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla,
Mr. Farman Ali and Mr. Vivek
Gurnani, Advocates for NAA &
DGAP
Mr. Athar Raza Frarooquei,
Advocate.
85
+ W.P.(C) 990/2021, CM APPL. 2677/2021
M/S BPTP LTD. ..... Petitioner
Through: Mr. Kishore Kunal and Mr. Manish
Rastogi, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kumar Gupta, Advocate
Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-4.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
86
+ W.P.(C) 997/2021, CM APPL. 2721/2021
M/S MAN REALTY LTD & ANR. ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Karan Sachdev and Mr. Agrim Arora,
Advocates.
versus
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Mr. Athar Raza Frarooquei,
Advocate.
87
+ W.P.(C) 1357/2021
M/S INFINITI RETAIL LTD ..... Petitioner
Through
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Dev P. Bhardwaj, CGSC for
UOI.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla,
Mr. Farman Ali and Mr. Vivek
Gurnani, Advocates for NAA &
DGAP
88
+ W.P.(C) 1366/2021
M/S TATA STARBUCKS PRIVATE LIMITED ..... Petitioner
Through: Mr. Rohan Shah, Mr. S. Mahesh
Sahasranaman, Mr. Sabari Rajan &
Ms. Geetanjali Murti, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
Mr. Harpreet Singh, Senior Standing
Counsel with Ms. Suhani Mathur,
Advocate for R-4
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
89
+ W.P.(C) 1593/2021, CM APPL. 4528/2021 & 4529/2021
J.K. HELENE CURTIS LTD ..... Petitioner
Through: Mr. Charanya Lakshmi Kumaran,
Mr. Karan Sachdev and Mr. Agrim
Arora, Advocates.
Mr. Puneet Agarwal, Ms. Hemlata
Rawat and Ms. Purvi Sinha,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Pradeep Kumar Sharma,
Advocate for R-1/UOI.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla, Mr.
Farman Ali and Mr. Vivek Gurnani,
Advocates for NAA & DGAP
90
+ W.P.(C) 1765/2021
M/S LE REVE ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rishabh Sahu, Senior Govt.
Counsel with Ms. Shireen Khan,
Advocate.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla,
Mr. Farman Ali and Mr. Vivek
Gurnani, Advocates for NAA &
DGAP
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
91
+ W.P.(C) 1766/2021
NEEVA FOODS PVT. LTD ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla,
Mr. Farman Ali and Mr. Vivek
Gurnani, Advocates for NAA &
DGAP
92
+ W.P.(C) 1852/2021, CM APPL. 5359/2021
M/S SUBWAY SYSTEMS INDIA PVT LTD ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Satya Ranjan Swain, CGSC and
Mr. Kautilya Birat, Advocates for
UOI.
Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-4.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla,
Mr. Farman Ali and Mr. Vivek
Gurnani, Advocates for NAA &
DGAP.
Signature Not Verified
Signed By:HARIOM
Signing Date:12.03.2021
17:18:42
93
+ W.P.(C) 1951/2021, CM APPL. 5705/2021 & 5706/2021
M/S SUB WEST RESTAURANTS LLP ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Senior Standing
Counsel with Ms. Venus Mehrotra,
Advocate for R-4.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla,
Mr. Farman Ali and Mr. Vivek
Gurnani, Advocates for NAA &
DGAP
94
+ W.P.(C) 2440/2021
BONNE SANTE ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. .... Respondents
Through: Mr. Pradeep Kumar Sharma,
Advocate for R-1/UOI.
Mr. Tushar Mehta, Solicitor General
with Mr. Ravi Prakash, Mr. Zoheb
Hossain, Mohd, Shahan Ulla,
Mr. Farman Ali and Mr. Vivek
Gurnani, Advocates for NAA &
DGAP
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 09.03.2021 (PHYSICAL COURT HEARING)
1. Learned counsel for the parties are agreed that W.P. (C.) 7743/2019 Signature Not Verified Signed By:HARIOM Signing Date:12.03.2021 17:18:42 be taken up as the lead matter in the instant batch of petitions. The counsels have, broadly, also agreed that the issues will be delineated in the said matter and decided in the first instance. 1.1 Furthermore, a consensus is reached that after a judgement is delivered in the said matter; the other matters will be taken up for hearing.
2. Liberty is given to the respondents to file additional-affidavit(s) in the captioned matters. The additional-affidavit(s) will be filed within two weeks and a copy of the same will be furnished to the counsel for the petitioner(s) via e-mail.
3. The petitioner(s) is/are also given leave to file affidavit(s)-in-reply to the additional-affidavit(s), if the same is found necessary.
4. A copy of this order will be placed in the case file concerning other connected matters.
5. Furthermore, interim order(s), passed in W.P. (C) 7743/2019, and in the connected matters, wherever passed, will continue to operate in the meanwhile.
6. List on 29.04.2021.
7. The dates already fixed, i.e., 10.03.2021 and 16.03.2021 shall stand cancelled.
RAJIV SHAKDHER, J TALWANT SINGH, J MARCH 9, 2021 mr Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:12.03.2021 17:18:42