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Delhi High Court - Orders

Pavan Sachdeva vs The Central Public Information Officer ... on 3 December, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~79
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 7577/2015
                                    PAVAN SACHDEVA                                                        .....Petitioner
                                                     Through:                         Petitioner in person.
                                                     versus

                                    THE CENTRAL PUBLIC INFORMATION OFFICER AND ORS.
                                                                               .....Respondents
                                                 Through: Mr. Rohit Sharma, Mr. Nikhil Purohit
                                                           and Mr. Jatin Lalwani, Advs.
                                                           (through v/c)
                                                           Ms. Shilpi Chowdhary, Adv. (through
                                                           v/c)

                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 03.12.2025

1. Hon'ble Judge is on leave today.

2. Re-notify on 28.04.2026.

By order Court Master DECEMBER 3, 2025/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/12/2025 at 21:24:06