Delhi High Court - Orders
Pavan Sachdeva vs The Central Public Information Officer ... on 3 December, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~79
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7577/2015
PAVAN SACHDEVA .....Petitioner
Through: Petitioner in person.
versus
THE CENTRAL PUBLIC INFORMATION OFFICER AND ORS.
.....Respondents
Through: Mr. Rohit Sharma, Mr. Nikhil Purohit
and Mr. Jatin Lalwani, Advs.
(through v/c)
Ms. Shilpi Chowdhary, Adv. (through
v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 03.12.2025
1. Hon'ble Judge is on leave today.
2. Re-notify on 28.04.2026.
By order Court Master DECEMBER 3, 2025/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/12/2025 at 21:24:06