Supreme Court - Daily Orders
Nivrutti Waman Donde (Since Deceased) ... vs Tukaram Ganpat Jadhav on 10 January, 2020
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.10 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 102/2020
(Arising out of impugned final judgment and order dated 09-09-2019
in CA No. 430/2007 in Second Appeal (St.) No.5933/2007 passed by
the High Court Of Judicature At Bombay)
NIVRUTTI WAMAN DONDE
(SINCE DECEASED) THROUGH HIS LEGAL HEIRS Petitioner(s)
VERSUS
TUKARAM GANPAT JADHAV & ORS. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 10-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai, AOR
Mr. Satya Kam Sharma, Adv.
Mr. Shobhit Dwivedy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending application, if any, stands disposed of.
(ASHA SUNDRIYAL) (VIRENDER SINGH)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2020.01.11
12:17:20 IST
Reason: