Delhi High Court - Orders
Lalita Gupta & Ors vs Manoj Kumar Rana & Ors on 1 March, 2023
$~353.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 356/2013
LALITA GUPTA & ORS. ..... Appellants
Through: Mr. Manish Maini, Ms. Yashika
Miglani and Mr. Vibhor Jain,
Advocates.
versus
MANOJ KUMAR RANA & ORS. ..... Respondents
Through: Mr. Yuvraj Sharma, proxy counsel for
Mr. Pankaj Seth, Advocate for
respondent No. 3.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 01.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
C.M. No. 10117/2023 (directions) This is an application filed by the appellants seeking the following directions:-
(i) "Respondent no.1 Sh. Manoj Kumar Rana be allowed to be served on the fresh address i.e...1206, Village Chiriya Dadri, PS Charkhi Dadri, Bhiwani, Haryana-127021.
(ii) In addition Respondent no.1 & 2 be allowed to be served through Counsel Ch. Rajiv Kumar, Advocate, D-Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:06.03.2023 17:14:33
65, First Floor, Karkardooma District Court, Delhi- 110092."
Issue notice to the Respondent no.1 on the fresh address provided by learned counsel for the appellant i.e. „1206, Village Chiriya Dadri, PS Charkhi Dadri, Bhiwani, Haryana-127021‟ as also through his counsel „Ch. Rajiv Kumar, Advocate, D-65, First Floor, Karkardooma District Court, Delhi-110092‟.
Issue notice to Respondent No. 2 through his counsel „Ch. Rajiv Kumar, Advocate, D-65, First Floor, Karkardooma District Court, Delhi- 110092.
Application stands disposed of.
MAC.APP. 356/2013List on 01.05.2023.
GAURANG KANTH, J MARCH 01, 2023 kd Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:06.03.2023 17:14:33