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Delhi High Court - Orders

Skyline Engineering Contracts (India) ... vs Union Of India & Ors on 4 May, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Talwant Singh

                          $~11 & 12
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 4023/2020
                                 SKYLINE ENGINEERING CONTRACTS (INDIA) PVT LTD
                                                                                 ..... Petitioner
                                               Through: Mr. Karan Sachdev and Mr. Rupesh
                                                        Gupta, Adv.
                                               versus
                                 UNION OF INDIA & ORS.                      ..... Respondents
                                               Through: Mr. Harish Vaidyanathan, Ms. Kinjal
                                                        Srivastava, Ms. Bushra Kazim, Advs.
                                                        for R-1/UOI.
                                                        Mr. Harpreet Singh, Senior Standing
                                                        Counsel with Ms. Suhani Mathur,
                                                        Adv.

                                 W.P.(C) 1797/2021 & CM APPL. Nos.5182-84/2021
                                 KAMA AYURVEDA PRIVATE LIMITED                     ..... Petitioner
                                                Through: Mr. Sandeep Chailana, Adv.
                                                versus
                                 UNION OF INDIA & ORS.                       ..... Respondents
                                                Through: Ms. Venus Mehrotra, Adv. for Ms.
                                                         Sonu Bhatnagar, Sr. Standing
                                                         Counsel for respondent nos. 2 to 4.
                                 CORAM:
                                 HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                 HON'BLE MR. JUSTICE TALWANT SINGH
                                          ORDER

% 04.05.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. Counsel for respondent nos. 2, 3 and 4, in W.P.(C) 1797/2021, seeks and is granted further four weeks to file a counter-affidavit.

W.P.(C) Nos.4023/2020 & 1797/2021 1/2 Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:06.05.2021 00:23:07

1.1. Rejoinder thereto, if any, will be filed before the next date of hearing in the said writ petition.

2. Counsel for the parties will file their written submissions, as directed, vide order dated 23.02.2021, at least three days before the next date of hearing.

3. List the captioned matters on 24.08.2021.

RAJIV SHAKDHER, J TALWANT SINGH, J MAY 4, 2021/pmc Click here to check corrigendum, if any W.P.(C) Nos.4023/2020 & 1797/2021 2/2 Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:06.05.2021 00:23:07