Delhi High Court - Orders
Skyline Engineering Contracts (India) ... vs Union Of India & Ors on 4 May, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~11 & 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4023/2020
SKYLINE ENGINEERING CONTRACTS (INDIA) PVT LTD
..... Petitioner
Through: Mr. Karan Sachdev and Mr. Rupesh
Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harish Vaidyanathan, Ms. Kinjal
Srivastava, Ms. Bushra Kazim, Advs.
for R-1/UOI.
Mr. Harpreet Singh, Senior Standing
Counsel with Ms. Suhani Mathur,
Adv.
W.P.(C) 1797/2021 & CM APPL. Nos.5182-84/2021
KAMA AYURVEDA PRIVATE LIMITED ..... Petitioner
Through: Mr. Sandeep Chailana, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Venus Mehrotra, Adv. for Ms.
Sonu Bhatnagar, Sr. Standing
Counsel for respondent nos. 2 to 4.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 04.05.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. Counsel for respondent nos. 2, 3 and 4, in W.P.(C) 1797/2021, seeks and is granted further four weeks to file a counter-affidavit.
W.P.(C) Nos.4023/2020 & 1797/2021 1/2 Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:06.05.2021 00:23:071.1. Rejoinder thereto, if any, will be filed before the next date of hearing in the said writ petition.
2. Counsel for the parties will file their written submissions, as directed, vide order dated 23.02.2021, at least three days before the next date of hearing.
3. List the captioned matters on 24.08.2021.
RAJIV SHAKDHER, J TALWANT SINGH, J MAY 4, 2021/pmc Click here to check corrigendum, if any W.P.(C) Nos.4023/2020 & 1797/2021 2/2 Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:06.05.2021 00:23:07