Delhi High Court - Orders
Cadila Healthcare Ltd. And Anr vs Union Of India And Anr on 15 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4725/2018, C.M. Appl. No. 18157/2018
CADILA HEALTHCARE LTD. AND ANR.
..... Petitioner
Through: Ms. Namrita Kochar, Mr. Lakshay
Kaushik, Advocate
versus
UNION OF INDIA AND ANR
..... Respondent
Through: Counsel for respondent (presence not
given)
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 15.01.2019 Ms. Namrita Kochar, Advocate appears on behalf of the petitioner and seeks time to file rejoinder to the counter filed by the respondent. Request is not opposed.
List on 26.03.2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 15, 2019 pkb