Supreme Court - Daily Orders
Miss Praveen Sharma vs Atma Ram on 8 October, 2014
Bench: Ranjan Gogoi, R.K. Agrawal
ITEM NO.22 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C)......CC NO(S).
15848/2014
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 11/03/2014
IN CS NO. 1676/1997 PASSED BY THE HIGH COURT OF DELHI AT N. DELHI)
MISS PRAVEEN SHARMA Petitioner(s)
VERSUS
ATMA RAM AND ORS. Respondent(s)
(WITH APPLN. (S) FOR C/DELAY IN FILING SLP)
Date : 08/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Ms. Jyotika Kalra, Adv.
Mr. Raghvendra Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner and perused the relevant material.
Delay condoned.
We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.
[VINOD LAKHINA] [ASHA SONI]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Lakhina
Date: 2014.10.09
16:16:14 IST
Reason: