Madras High Court
Apeejay Shipping Limited vs Poompuhar Shipping Corporation ... on 16 August, 2022
Author: M.Sundar
Bench: M.Sundar
Arb.O.P(Com.Div.)No.357 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 16.08.2022
CORAM
THE HONOURABLE Mr.JUSTICE M.SUNDAR
Arb.O.P.(Com.Div.)No.357 of 2022
Apeejay Shipping Limited
Having its registered office at
Apeejay House
15, Park Street, Kolkata - 700 016
West Bengal, India
Represented by its Constituted Attorney
Mr.Anil Shamrao Jadhav ... Petitioner
vs.
Poompuhar Shipping Corporation Limited
692, Anna Salai, IV Floor,
Nandanam, Chennai-600 035
Tamil Nadu, India. ... Respondent
Arbitration Original Petition filed under Section 11(6) of the
Arbitration and Conciliation Act, 1996 praying to appoint an Arbitrator.
For Petitioner : Ms.Deepika Murali
*****
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Arb.O.P(Com.Div.)No.357 of 2022
ORDER
When the captioned 'Arbitration Original Petition' [hereinafter 'Arb OP' for the sake of convenience and clarity] was taken up, it was noticed that the acknowledgement for 05.05.2022 communication to the respondent is not before this Court as part of case file.
2. Faced with the above situation, learned counsel requested for leave to withdraw the captioned Arb OP but made a plea to preserve all the rights of the petitioner company to come up with a same/similar prayer on the same cause of action, if so advised and if so desired.
3. Learned counsel on record has made an endorsement in the case file and a scanned reproduction of the same is as follows:
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4. Aforementioned endorsement is reiterated in the hearing.
5. Captioned Arb OP disposed of as withdrawn / closed albeit preserving all the rights of the petitioner to come up with a same/similar prayer on the same cause of action, if so advised and if so desired. There shall be no order as to costs.
16.08.2022 Speaking/Non-speaking order Index : Yes / No mk Page No:3/5 https://www.mhc.tn.gov.in/judis Arb.O.P(Com.Div.)No.357 of 2022 M.SUNDAR, J., mk Arb.O.P(Com.Div.)No.357 of 2022 Page No:4/5 https://www.mhc.tn.gov.in/judis Arb.O.P(Com.Div.)No.357 of 2022 16.08.2022 Page No:5/5 https://www.mhc.tn.gov.in/judis