Madhya Pradesh High Court
Amar Muda vs The State Of Madhya Pradesh on 11 June, 2018
THE HIGH COURT OF MADHYA PRADESH CRR-2549-2018 (AMAR MUDA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 11-06-2018 Shri Madan Singh, Advocate for the petitioner. Let the record of both the courts below be requisitioned. As prayed, list immediately after receipt of the records.
e sh (S.K. GANGELE) ad V. JUDGE Pr a hy gn ad Digitally signed by GEETHA NAIR Date: 2018.06.12 14:07:57 +05'30' M of rt ou C h ig H