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National Green Tribunal

Rajendra Singh Bhandari vs State Of Uttarakhand on 8 January, 2016

Author: Swatanter Kumar

Bench: Swatanter Kumar

                                                      CORRECTED ORDER
                       BEFORE THE NATIONAL GREEN TRIBUNAL
                           PRINCIPAL BENCH, NEW DELHI

                           Original Application No. 318 of 2013
                                 (M.A. No. 1128 of 2015)

                   Rajendra Singh Bhandari Vs. State of U.K. & Ors.


CORAM :       HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON

HON'BLE MR. JUSTICE M.S. NAMBIAR, JUDICIAL MEMBER HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER Present: Applicant:

Mr. Som Raj Choudhary, Adv. for State of Odisha Date and Orders of the Tribunal Remarks Upon Mentioning Matter taken upon mentioning January 08, 2016 The Learned Counsel appearing for the State of A Odisha submits that his name is mis-spelt in the orders dated 23rd July, 2015, 02nd September, 2015 and 17th August, 2015 as Mr. Som Raj Panjwani, Adv. Though the correct name of the counsel is Mr. Som Raj Choudhury, Adv.
Let the same be correct by the Registry.
..........................................,CP (Swatanter Kumar) ..........................................,JM (M.S. Nambiar) ..........................................,EM (B.S. Sajwan) Date and Orders of the Tribunal Remarks Item No. 12 List this matter for final disposal and hearing on August 17, 2015 31st August, 2015 and 01st September, 2015.
In the meanwhile, we grant last opportunity to MoEF and CPCB to hold a joint meeting and place on record its Affidavit as to the qualifications which Chairman, Member Secretary and Members of the State Board should possess along with the experience.
They will clearly state as to what is their understanding of the relevant provisions of the Act and Rules framed thereunder and order of the Hon'ble Supreme Court of India and circular issued by MoEF.
The date fixed for tomorrow stands cancelled.
..........................................,CP (Swatanter Kumar) .........................................,JM (M.S. Nambiar) .........................................,EM (Dr. D.K. Agrawal) .........................................,EM (Prof. A.R. Yousuf) Date and Orders of the Tribunal Remarks Item No. 22 List this matter on 17th and 18th August, 2015.

July 23, 2015 ..........................................,CP (Swatanter Kumar) .........................................,JM (M.S. Nambiar) .........................................,EM (Dr. D.K. Agrawal) .........................................,EM (Prof. A.R. Yousuf)