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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Ayurvedic Medicine Rules, 1960

(1)The voting shall be any means of putting a cross mark against the name of a candidate as given in the voting paper and each elector can put cross marks against as many candidate as there are vacancies and sign his name in the appropriate place of such paper. The rest of the names not required shall be struck off by the elector. If any elector votes for more candidates than the number required to fill up the vacancies, the whole of the voting paper shall be rejected.