Supreme Court - Daily Orders
Dhanakar Thakur vs Mecon Limited on 22 November, 2018
Bench: Kurian Joseph, Hemant Gupta
ITEM NO.24 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).30000/2018
(Arising out of impugned final judgment and order dated 01-08-2018
in LPA No.103/2016 passed by the High Court Of Jharkhand At Ranchi)
DR. DHANAKAR THAKUR Petitioner(s)
VERSUS
MECON LIMITED & ORS. Respondent(s)
(With appln.(s) for permission to file lengthy list of dates)
Date : 22-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Prakash Kumar Singh,AOR
Ms. Purnima Jauhari,Adv.
Mr. Gopi chand,Adv.
Mr. Harsh Mahan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list after two weeks.
(B. PARVATHI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.11.27 10:24:42 IST Reason: