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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(3) in The Rajasthan Municipalities Accounts Rules, 1963

(3)When a cheque is being prepared for signature on an amount, a little in excess of the sum for which the cheque is drawn, shall be written across it and its counterfoil as a protection against fraud.Example. - Across a cheque drawn for 50. 40 will be written "Under rupees fifty one."