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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(3)(c) in Telangana Ferries Act, 1314 F

(c)the traffic between two places, the distance between which is not less than three miles and one of which is situate within and the other beyond two miles of the limits of a Government ferry.